PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. SH. JITENDRA KUMAR AGARWAL
ITA/66/2024HC RajasthanRJHC02031608202419 October 2024Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR27 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Nasiruddin v. Sita Ram Agarwal50 citing2 SCC 577 · 1981
- Laxmikant v. Patel v. Chetanbhai Shah4 citing3 SCC 65 · 2002
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