The Pr. Commissioner of Income vs. Shri. Vishnu Mohan Reddy Chintapally
ITTA/113/2024HC TelanganaHBHC01048322202404 December 2024Bench: J SREENIVAS RAO,ALOK ARADHE8 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- PCIT v. Maruti Suzuki India Ltd.308 citing18 SCC 331 · 2019 · Read judgment
- PCIT v. ABC Papers Ltd.181 citing447 ITR 1 · 2022 · SC · Read judgment
- 230 ITR 912 (Del); 4. Seth Banarsi Dass Gupta v. Commissioner of Income-tax4 citing113 ITR 817 · 1978 · HC
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