COMMISSIONER OF INCOME TAX-V vs. M/S JAGADAMBA PEARLS DEALERS
ITTA/562/2013HC TelanganaHBHC01020909201306 January 2025Bench: J SREENIVAS RAO,ALOK ARADHE4 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- Hon’ble Judges in Reshma Kumari & Ors. v. Madan Mohan & Anr.31 citing9 SCC 65 · 2013
- Rajesh & Ors. v. Rajbir & Ors.27 citing9 SCC 54 · 2013
- KURUVILA AND ORS. v. KUNJUJAMMA MOHAN AND ORS.22 citing9 SCC 166 · 2015
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