Commissioner of Income Tax-III vs. Sri N.Sai Baba Naidu
ITTA/319/2012HC TelanganaHBHC01021152201206 January 2025Bench: J SREENIVAS RAO,ALOK ARADHE9 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Shambhu Investment (P) Ltd. v. CIT181 citing129 Taxmann 70 · 2003 · SC
- Sultan Bros. (P) Ltd. v. CIT148 citing51 ITR 353 · 1964 · SC
- CIT v. Shambhu Investment Pvt. Ltd.57 citing249 ITR 47 · 2001 · HC
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