PR. COMMISSIONER OF INCOME TAX, vs. M/S RAJASTHAN COOPERATIVE DAIRY FEDERATION LTD.
ITA/31/2022HC RajasthanRJHC02029560202215 January 2025Bench: INDERJEET SINGH,VINOD KUMAR BHARWANI20 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- E.D. Sassoon & Co. Ltd. v. CIT256 citing1 SCR 313 · 1954 · Read judgment
- C.I.T., Bombay v. Scindia Steam Navigation Co. Ltd.6 citing1 SCR 788 · 1962
- J & K AND OTHERS (13) 2006 (4) Kar.L.J 700 THE KARNATAKA BANK LIMITED, MANGALORE AND OTHERS v. UNION OF INDIA (14)6 citing10 SCC 292 · 2011
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