Principal Commissioner of Income Tax-1 vs. M/s Sri Sri Gruha Nirman India Pvt. Ltd.
ITTA/157/2023HC TelanganaHBHC01036610202330 January 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA9 pages
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- CIT v. Ahmedabad20 citing25 Taxmann.com 201 · 2012 · SC
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