The Commissioner of Income Tax(Central) vs. M/s.Madhu Enterprises
ITTA/127/2025HC TelanganaHBHC01148985201012 February 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA10 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. D. Ananda Basappa97 citing309 ITR 329 · 2009 · HC
- CIT v. Gita Duggal77 citing2013 SCC OnLine DEL 752 · 2013
- CIT v. Gumanmal Jain46 citing2017 SCC OnLine MAD 13653 · 2017
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