SUKANTA SAMANTRAY vs. COMMNR.OF INCOME TAX
ITA/106/2009HC OrissaODHC01000697200907 February 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK7 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Shriram Honda Power Equipment & Ors.126 citing289 ITR 475 · 2007 · HC
- Somasundraram & Bros. v. CIT10 citing282 ITR 389 · 2006 · HC
- 1. Shambhu Investments Pvt. Ltd. v. CIT9 citing268 ITR 220 · 2004 · HC
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