COMNR.OF INCOME TAX vs. NEELACHAL ISPAT NIGA
ITA/119/2013HC OrissaODHC01003970201321 February 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK10 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 140 ITR 490 (P&H) Jagadhri Electric and Supply Co. v. CIT11 citing192 ITR 547 · 1991 · HC
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