Sri Venkateswara Cooperative House Building Society for AP Legislators Ltd vs. The Union of India

PDF · subscribers
ITTA/114/2024HC TelanganaHBHC01024305202424 March 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA18 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →