Nilay Discretionary Trust, vs. The Additional Commissioner of Income Tax
ITTA/122/2024HC TelanganaHBHC01042412202425 March 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA4 pages
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- DIT v. Abbey Business Services Private Limited46 citing122 Taxmann.com 174 · 2020 · HC
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