COMMR OF INCOME TAX [TDS], HYDERABAD vs. M/S JAYADARSHINI HOUSING PVT LTD., HYDERABAD

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. Kelvinator of India Ltd.

  320 ITR 561 · 2010 · SC · Read judgment
  1,673 citing
• ACIT v. Rajesh Jhaveri Stock Brokers Pvt. Ltd.

  291 ITR 500 · 2007 · SC · Read judgment
  1,030 citing
• Raymond Woollen Mills Ltd. v. ITO

  236 ITR 34 · 1999 · SC
  862 citing
• CIT v. Kelvinator of India Ltd.

  256 ITR 1 · 2002 · HC
  439 citing
• CIT v. Usha International Ltd.

  348 ITR 485 · 2012 · HC · Read judgment
  231 citing
• Central Provinces Manganese Ore Co. Ltd. v. ITO

  191 ITR 662 · 1991 · SC · Read judgment
  200 citing
• ITO v. Selected Dalurband Coal Co. (P.) Ltd.

  217 ITR 597 · 1996 · SC
  180 citing
• Export Credit Guarantee Corporation of India Ltd. v. Addl. CIT

  350 ITR 651 · 2013 · HC
  83 citing
• CIT v. Rinku Chakraborty

  242 CTR 425 · 2011 · HC
  9 citing
• Press Private Limited & Another v. Deputy Commissioner of Income Tax Circle (W.P.(C) 7452/

  363 ITR 603 · 2014 · HC
  9 citing