ASHIRBAD BEHERA vs. ASST.COMMNR.OF INCOME TAX
ITA/19/2015HC OrissaODHC01027516201503 March 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE ADITYA KUMAR MOHAPATRA7 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Maxopp Investment Ltd. v. CIT1,596 citing402 ITR 640 · 2018 · SC · Read judgment
- South Indian Bank Ltd. v. CIT508 citing438 ITR 1 · 2021 · SC · Read judgment
- PCIT v. M/s. Kesoram Industries 5796 citing441 ITR 648 · 2019 · HC
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