THE PR.COMMISSIONER OF INCOME TAX, HYD vs. M/S. DEMI REALTORS, HYD
ITTA/95/2016HC TelanganaHBHC01038200201607 April 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA9 pages
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- CIT v. Calcutta Knitwears528 citing43 Taxmann.com 446 · 2014 · SC · Read judgment
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