COMMISSIONER OF INCOME TAX-II vs. GLAND PHARMA LTD.,
ITTA/96/2017HC TelanganaHBHC01026979201709 April 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA5 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Woodward Governor India Pvt. Ltd.968 citing179 Taxmann 326 · 2009 · SC · Read judgment
- Venkataswami Naidu & Co. v. CIT133 citing35 ITR 594 · 1959 · SC
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