PRINCIPAL COMMISSIONER OF INCOME TAX vs. M/S.DEWDROP MERCHANTS PVT.LTD.
ITA/133/2018HC OrissaODHC01047272201813 April 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN24 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- 3 SCC 351102 citing3 SCC 351 · 2011
- Raj Kumar v. Ajay Kumar24 citing1 SCC 343 · 2011
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