PRINCIPAL COMMISSIOENR OF INCOME TAX-I vs. NILESH AGARWAL HUF
ITA/59/2021HC RajasthanRJHC02040262202110 May 2022Bench: PRAKASH GUPTA,SAMEER JAIN3 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. Kabul Chawla3,235 citing380 ITR 573 · 2016 · HC · Read judgment
- Pr. CIT v. Abhisar Buildwell (P.) Ltd.2,379 citing149 Taxmann.com 399 · 2023 · SC
- Pr. CIT v. Saumya Constructions (P.)Ltd.670 citing387 ITR 529 · 2016 · HC
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