M/s Modi Builders AND Realtors (P) Ltd., vs. Asst. Commissioner of Income tax,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• Sandvik Asia Ltd. v. CIT

  280 ITR 643 · 2006 · SC · Read judgment
  96 citing
• CIT v. HEG Ltd.

  310 ITR 341 · 2003 · HC
  77 citing
• Chimanlal S. Patel v. CIT

  210 ITR 419 · 1994 · HC
  19 citing
• CIT v. Needle Industries Private Limited

  233 ITR 370 · 1998 · HC
  7 citing
• Recently in Motor and General Finance Limited v. Commissioner of Income Tax

  320 ITR 88 · 2010 · HC
  5 citing
• 320 ITR 365 (Guj.) and Gujarat Flourochemicals Limited v. Commissioner of Income Tax and Others

  300 ITR 328 · 2008 · HC
  4 citing
• CIT v. Narender Doshi

  245 ITR 606 · 2002
  4 citing
• Commissioner of Income Tax v. Hynoup Food and Oil Industries Limited

  320 ITR 365 · 2010 · HC
  4 citing
• Roadmaster Industries of India Private Limited v. Commissioner of Income Tax and Another

  329 ITR 69 · 2010 · HC
  4 citing