THE COMMISSIONER OCF INCOME TAX-I vs. M/S.BHARAT BIOTECH INTERNATIONAL LIMITED
ITTA/56/2016HC TelanganaHBHC01064642201610 June 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA3 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- BalGopal Merchants (P.) Ltd. v. PCIT26 citing162 Taxmann.com 465 · 2024 · HC · Read judgment
- Rakesh Gupta v. CIT10 citing405 ITR 213 · 2018 · HC · Read judgment
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