PRINCIPAL COMMISSIONER vs. Sri. Ch. Govardhan Naidu,
ITTA/56/2025HC TelanganaHBHC01059024202109 July 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA7 pages
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- Kerala State Cooperative Agricultural and Rural Development Bank Ltd. v. Assessing Officer93 citing458 ITR 384 · 2023 · SC
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