M/S. NIDAN vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL)
ITA/49/2022HC OrissaODHC01044313202213 July 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK5 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Chuharmal v. CIT340 citing3 SCC 588 · 1988
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