M/S. VJIL CONSULTING LTD., vs. INCOME TAX OFFICER, WARD -3(2), HYDERABAD
ITTA/53/2009HC TelanganaHBHC01001924200931 July 2025Bench: P.SAM KOSHY,S.CHALAPATHI RAO20 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Apollo Tyres Ltd. v. CIT657 citing255 ITR 273 · 2002 · SC · Read judgment
- CIT v. Veekay Lal Investments Co. Pvt. Ltd.99 citing249 ITR 597 · 2001 · HC
- INCOME TAX. WEST BENGAL v. N. GUIN & COMPANY PVT LTD3 citing116 ITR 475 · 1979
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