DIRECTOR OF INCOMD TAX [INTERNATIONAL TAXATION] HYDERABAD vs. M/S M W ZANDER [S] PTE LIMITED-INDIA BR, HYDERABAD
ITTA/503/2015HC TelanganaHBHC01028461201506 August 2025Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO17 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Jalgaon District Central Co-Operative Bank Ltd. v. Union of India47 citing265 ITR 423 · 2004 · HC
- Bagalkot District Central Co-op Bank v. JCIT34 citing48 Taxmann.com 117 · 2014 · ITAT
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