M/S.P.SATYANARAYANA AND SONS vs. INCOME TAX OFFICER, WARD 1[9], HYDERABAD
ITTA/209/2008HC TelanganaHBHC01007860200808 September 2025Bench: P.SAM KOSHY,NARSING RAO NANDIKONDA46 pages
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Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- COMMISSIONER OF INCOME TAX & ANOTHER v. RANKA & RANKA15 citing352 ITR 121 · 2013 · HC
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