COMM.OF INCOME TAX,AP -I,HYDERABAD vs. M/S.LAKSHMI BUILIDERS,HYD
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Empire Jute Co. Ltd. v. CIT622 citing124 ITR 1 · 1980 · SC
- Ballimal Naval Kishore v. CIT78 citing224 ITR 414 · 1997 · SC
- CIT v. Ooty Dasaprakash24 citing237 ITR 902 · 1999 · HC
- Instalment Supply (P) Ltd. v. Commissioner of Income Tax23 citing149 ITR 52 · 1984 · HC
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