SRI SANJAY KUMAR JAIN vs. ASST. COMNMISSINER OF INCOME TAX, HYDERABAD.
ITTA/222/2010HC TelanganaHBHC01028452201022 September 2025Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO4 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Sarla Verma & Ors. v. Delhi Transport Corporation & Anr.140 citing6 SCC 121 · 2009
- Sunil Sharma v. Bachitar Singh12 citing11 SCC 425 · 2011
- Sunil Sharma v. Bachitar Singh (2011) 11 SCC 425 and in Baby Radhika Gupta v. Oriental Insurance Company Limited7 citing17 SCC 627 · 2009
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