Sarwar Ahuja, vs. Income Tax Officer, Ward 6(1),
ITTA/173/2025HC TelanganaHBHC01050015202528 October 2025Bench: P.SAM KOSHY,SUDDALA CHALAPATHI RAO14 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. De Beers India Minerals (P.) Ltd.371 citing346 ITR 467 · 2012 · HC
- (International Taxation) v. Bio-Rad Laboratories (Singapore) Pte. Ltd.34 citing459 ITR 5 · 2023 · HC
- CIT v. Relx Inc.11 citing470 ITR 611 · 2024
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