COMMISSIONER OF INCOME TAX TDS vs. M/S MEWAR HOSPITAL PVT LTD

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• CIT v. B.C. Srinivasa Setty

  128 ITR 294 · 1981 · SC
  628 citing
• East India Housing and Land Development Trust Ltd. v. CIT

  42 ITR 49 · 1961 · SC
  147 citing
• CIT v. D.P. Sandhu & Bros.

  273 ITR 1 · 2005 · SC
  140 citing
• United Commercial Bank Ltd. v. CIT

  32 ITR 688 · 1957 · SC
  109 citing
• Nalinikant Ambalal Mody v. S.A.L. Narayan Row,CIT

  61 ITR 428 · 1966 · SC
  87 citing
• A. R. Krishnamurthy v. CIT

  176 ITR 417 · 1989 · SC · Read judgment
  85 citing
• CIT v. Chugandas and Co.

  55 ITR 17 · 1965 · SC
  83 citing
• CIT v. B.C. Srinivasa Shetty

  2 SCC 460 · 1981 · SC
  74 citing
• Bawa Shiv Charan Singh v. CIT

  192 ITR 533 · 1984 · HC
  45 citing
• P. Ltd. (1993) 201 ITR 894 (Karn.); CIT v. Markapakula Agamma

  165 ITR 386 · 1987 · HC
  37 citing
• Bawa Shiv Charan Singh v. CIT (1984) 149 ITR 29 (Delhi); CIT v. Mangtu Ram Jaipuria

  201 ITR 894 · 1993 · HC
  35 citing
• CIT v. Sardarilal & Co.

  251 ITR 684 · HC
  28 citing