The Commissioner of Income Tax-III vs. M/S Sri Krishna Drugs Ltd.,

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• E.D. Sassoon & Co. Ltd. v. CIT

  26 ITR 27 · 1954 · SC · Read judgment
  256 citing
• CIT v. Hindustan Housing and Land Development Trust Ltd.

  161 ITR 524 · 1986 · SC · Read judgment
  71 citing
• (HUF) v. ACIT

  299 ITR 410 · 2008 · HC
  9 citing
• Hope (India) Ltd. v. CIT

  238 ITR 740 · 1999 · HC
  8 citing
• Commissioner of Income Tax v. R.J. Wood

  334 ITR 358
  7 citing
• Commissioner of Income Tax v. Ms. Sadhna Chadha

  270 ITR 534
  5 citing