PRINCIPAL COMMISSIONER OF INCOME TAX,CUTTACK vs. PARADEEP PORT TRUST
ITA/90/2017HC OrissaODHC01041652201705 January 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN5 pages
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- Malabar Industrial Co. Ltd. v. CIT2,943 citing243 ITR 83 · 2000 · SC · Read judgment
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