M/S. GAUTAMI POWER LIMITED vs. THE ASST. COMMISSIONER OF INCOME TAX, HYDERABAD

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• MALPE VISHWANATH ACHARYA AND OTHERS v. STATE OF MAHARASHTRA AND ANOTHER. 365 32

  9 SCC 1 · 2018 · SC
  533 citing
• Chandra Kishore Jha v. Mahavir Prasad

  8 SCC 266 · 1999 · SC
  163 citing
• 7 SCC 703: CELLULAR OPERATORS ASSOCIATION OF INDIA AND OTHERS v. TELECOM REGULATORY AUTHORITY OF INDIA AND OTHERS. 362 7

  3 SCC 709 · 1996
  109 citing
• Bhavnagar University v. Palitana Sugar Mill (P) Ltd.

  2 SCC 111 · 2003
  10 citing