M/s. Kausalya Avenues Private Limited vs. Deputy Commissioner of Income Tax

PDF · subscribers
ITTA/261/2022HC TelanganaHBHC01056418202202 February 2023Bench: N.TUKARAMJI,UJJAL BHUYAN5 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →