PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs. KAMAL LOCHAN DAS
ITA/23/2023HC OrissaODHC01004330202302 March 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN3 pages
Cases cited in this judgment(2)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. G.M. Knitting Industries (P.) Ltd.221 citing376 ITR 456 · 2015 · SC
- CIT Vs. Berger Paints (No.2) 254 ITR 503, CIT Vs. Krishnan Nair 259 ITR 727, CIT v. Godha Chemicals P. Ltd.11 citing238 ITR 257 · 1999 · HC
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