PRINCIPAL COMMR OF INCOME TAX, SAMBALPUR vs. M/S SHREE METALIKS LIMITED, KEONJHAR
ITA/39/2023HC OrissaODHC01011808202302 March 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN12 pages
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- Morvi Industries Ltd. v. CIT136 citing4 SCC 451 · 1971 · Read judgment
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