The Pr. Commissioner of Income-tax-4 vs. Sri. Krishna Chigullapally
ITTA/40/2022HC TelanganaHBHC01051521202115 June 2023Bench: N.TUKARAMJI,UJJAL BHUYAN51 pages
Cases cited in this judgment(3)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- CIT v. B.C. Srinivasa Setty628 citing5 Taxmann 1 · 1981 · SC
- 267 citing
- State of Punjab v. Nokia India Pvt. Ltd.5 citing16 SCC 410 · 2014
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