Search
Search
ITAT
High Courts
Supreme Court
Landmark Cases
Sections
Phrases
Insights
AI Research
History
Loading judgment…
M/S. Patliputra Credit &… vs DCIT | ITAT Delhi 2017 | BharatTax
Home
/
M/S. PATLIPUTRA CREDIT & SECURITIES LTD.,NOIDA vs. DCIT, NEW DELHI
M/S. PATLIPUTRA CREDIT & SECURITIES LTD.,NOIDA vs. DCIT, NEW DELHI
Bookmark
Report Error
PDF
ITA 578/DEL/2014
Status: Disposed
ITAT Delhi
15 November 2017
AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead