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M/S. PATLIPUTRA CREDIT & SECURITIES LTD.,NOIDA vs. DCIT, NEW DELHI
M/S. PATLIPUTRA CREDIT & SECURITIES LTD.,NOIDA vs. DCIT, NEW DELHI
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ITA 577/DEL/2014
Status: Disposed
ITAT Delhi
15 November 2017
AY 2008-09
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M/S. PATLIPUTRA CREDIT & SECURITIES LTD.,NOIDA vs DCIT, NEW DELHI | BharatTax