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ACIT vs M/S. Shyam Basic Infrastructure… | ITAT Delhi 2017 | BharatTax

Home/ACIT, NEW DELHI vs. M/S. SHYAM BASIC INFRASTRUCTURE PROJECTS PVT. LTD., NEW DELHI

ACIT, NEW DELHI vs. M/S. SHYAM BASIC INFRASTRUCTURE PROJECTS PVT. LTD., NEW DELHI

ITA 4337/DEL/2015Status: DisposedITAT Delhi21 November 2017AY 2011-12

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