DCIT 4(1)(2), MUMBAI vs. BOTHRA METALS & ALLOYS LTD, MUMBAI

PDF · subscribers
ITA 3281/MUM/2017Status: DisposedITAT Mumbai03 August 2018AY 2013-14

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →