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DCIT 4(1)(2), MUMBAI vs. BOTHRA METALS & ALLOYS LTD, MUMBAI
DCIT 4(1)(2), MUMBAI vs. BOTHRA METALS & ALLOYS LTD, MUMBAI
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ITA 3281/MUM/2017
Status: Disposed
ITAT Mumbai
03 August 2018
AY 2013-14
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DCIT 4(1)(2), MUMBAI vs BOTHRA METALS & ALLOYS LTD, MUMBAI | BharatTax