M/S. DEEPSIKHA VINIMAY PRIVATE LIMITED,KOLKATA vs. ITO, WARD - 6(1), KOLKATA, KOLKATA

PDF · subscribers
ITA 1648/KOL/2018Status: DisposedITAT Kolkata19 March 2019AY 2009-102 pages

No AI summary yet for this judgment.

order passed by this Tribunal dated 15.03.2019 vide PAN of the appellant is wrongly mentioned as AACCD 3343 C instead of AACCD 9343 C. It should be read as PAN: AACCD 9343 C.

This corrigendum will form part of the earlier order dated 15.03.2019.

Recent GST High Court judgments

Search GST case law →