ITO, WARD-2(2), KALYAN, KALYAN vs. HARESHKUMAR JETHANAND TIKMANI, ULHASNAGAR

ITA 4845/MUM/2024Status: DisposedITAT Mumbai01 January 2025AY 2014-15Bench: SHRI SANDEEP GOSAIN, HON’BLE (Judicial Member)2 pages

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Income Tax Appellate Tribunal, “SMC” BENCH, MUMBAI

Before: SHRI SANDEEP GOSAIN, HON’BLE

For Appellant: Ms. Manisha Ghind, A/R

Hearing: 23/12/2024Pronounced: 01/01/2025

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