ACIT 16(1), MUMBAI vs. TIMES GLOBAL BROADCASTING CO. LTD, MUMBAI

आयकर अपीलीय अधिकरण “E” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “E” BENCH, MUMBAI श्री महावीर स िंह, न्याययक दस्य एविं श्री जी. मंजुनाथ लेखा दस्य के मक्ष । BEFORE SRI MAHAVIR SINGH, JM AND SRI G MANJUNATHA, AM Aayakr ApIla saM./ ITA No. 1589/Mum/2017 (inaQa-arNa baYa- / Assessment Year 2012-13) ACIT-16(1), M/s Times Global Broadcasting Co. Room No. 439, Aayakar Ltd., 1st Floor, Trade House, Kamala Mills Bhavan, M.K. Marg, Mumbai- Vs. 20 Compound, Senapati Bapat Marg, Lower Parel, Mumbai-400 013 .. (p`%yaqaaI- / Respondent) (ApIlaaqaI- / Appellant) स्थायी लेखा िं./PAN No. AACCT2259F ुनवाई की तारीख / Date of hearing: 30-07-2018 घोषणा की तारीख / Date of pronouncement : 30-07-2018 शुद्धिपत्र की तारीख / Date of Corrigendum 17-09-2018 शुद्धिपत्र / CORRIGENDUM

While passing the order dated 30th July 2018, in the aforesaid Income Tax Appeal, Registry is pointed out that in the cause title assessment year has been inadvertently mentioned as ‘2011-12’ instead of ‘2012-13’, which now stands corrected and the assessment year may be read as ‘2012-13.’ The order dated 30th July 2018, is modified to this extent only. (महावीर स िंह /MAHAVIR SINGH) (जी. मंजुनाथ /G MANJUNATHA) (लेखा दस्य / ACCOUNTANT MEMBER) (न्याययक दस्य/ JUDICIAL MEMBER) मुिंबई, ददनािंक/ Mumbai, Dated:17-09-2018 स दीप सरकार, व.निजी सधिव / Sudip Sarkar, Sr.PS आदेश की प्रनिललपप अग्रेपिि/Copy of the Order forwarded to : अपीलाथी / The Appellant 1. प्रत्यथी / The Respondent. 2. आयकर आयुक्त(अपील) / The CIT(A) 3. आयकर आयुक्त / CIT 4. ववभागीय प्रयतयनधि, आयकर अपीलीय अधिकरण, मुिंबई / DR, ITAT,