PATTERN JEWELLERY PVT LTD,KOLKATA vs. C.I.T KOLKATA - III, KOLKATA
ITA 1559/KOL/2013Status: DisposedITAT Kolkata13 May 2019AY 2009-101 pages
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Copy of the order forwarded to:
- 1. Pattern Jewellery Pvt. Ltd 7/1, Babulal Lane Near Thakur Mahal Kolkata – 700 007 - 2. Commissioner of Income Tax, Kolkata-III, Kolkata - 3. CIT(A)- - 4. CIT- , - 5. CIT(DR), Kolkata Benches, Kolkata.
True copy By order
Assistant Registrar ITAT, Kolkata Benches
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