B I PUBLICATIONS PVT. LTD.,MUMBAI vs. ACIT-2(1)(1), MUMBAI

PDF · subscribers
ITA 2860/MUM/2016Status: DisposedITAT Mumbai31 October 2018AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →