Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
JITENDRA RAMPURIA,KOLKATA vs ITO, WARD - 35(2), KOLKATA , KOLKATA | BharatTax
Home
/
JITENDRA RAMPURIA,KOLKATA vs. ITO, WARD - 35(2), KOLKATA , KOLKATA
JITENDRA RAMPURIA,KOLKATA vs. ITO, WARD - 35(2), KOLKATA , KOLKATA
Bookmark
Report Error
PDF
ITA 574/KOL/2018
Status: Disposed
ITAT Kolkata
23 October 2019
AY 2012-13
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead