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M/S Mcdonald'S India Pvt. Ltd… vs DCIT | ITAT Delhi 2018 | BharatTax

Home/M/S MCDONALD'S INDIA PVT. LTD.,,NEW DELHI vs. DCIT, NEW DELHI

M/S MCDONALD'S INDIA PVT. LTD.,,NEW DELHI vs. DCIT, NEW DELHI

ITA 291/DEL/2016Status: DisposedITAT Delhi11 June 2018AY 2011-12

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