Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
M/S. APARNA ASHRAM,NEW DELHI vs DDIT(E), NEW DELHI | BharatTax
Home
/
M/S. APARNA ASHRAM,NEW DELHI vs. DDIT(E), NEW DELHI
M/S. APARNA ASHRAM,NEW DELHI vs. DDIT(E), NEW DELHI
Bookmark
Report Error
PDF
ITA 3381/DEL/2014
Status: Disposed
ITAT Delhi
22 June 2018
AY 1993-94
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead