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TANEJA DEVELOPERS AND INFRASTRUCTURE (PANIPAT) LTD.,NEW DELHI vs DCIT, NEW DELHI | BharatTax
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TANEJA DEVELOPERS AND INFRASTRUCTURE (PANIPAT) LTD.,NEW DELHI vs. DCIT, NEW DELHI
TANEJA DEVELOPERS AND INFRASTRUCTURE (PANIPAT) LTD.,NEW DELHI vs. DCIT, NEW DELHI
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ITA 2177/DEL/2013
Status: Disposed
ITAT Delhi
25 June 2018
AY 2008-09
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