GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED,KHANIJ BHAVAN, AHMEDABAD vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1, AAYAKAR BHAWAN,NR. SACHIN TOWER,PRAHLADNAGAR ROAD,AHMEDABAD
ITA 481/AHD/2024Status: DisposedITAT Ahmedabad06 January 2025AY 2018-20191 pages
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ITA No. 480 and 481-Ahd-2024- Gujarat Mineral Development Corporation Ltd. Vs. PCIT [Compatibility Mode]
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