GUJARAT MINERAL DEVELOPMENT CORPORATION LIMITED,KHANIJ BHAVAN, AHMEDABAD vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1, AAYAKAR BHAWAN,NR SACHIN TOWER, PRAHLADNAGAR ROAD,AHMEDABAD

PDF · subscribers
ITA 480/AHD/2024Status: DisposedITAT Ahmedabad06 January 2025AY 2017-20181 pages

No AI summary yet for this judgment.

ITA No. 480 and 481-Ahd-2024- Gujarat Mineral Development Corporation Ltd. Vs. PCIT [Compatibility Mode]

Main document changes and comments

Header and footer changes

Text Box changes

Header and footer text box changes

Footnote changes

Endnote changes

Recent GST High Court judgments

Search GST case law →